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Union of India - Section

Section 21 in The Compulsory Deposit Scheme (Income Tax Payers) Act, 1974

21. Repeal and saving.

(1)The Compulsory Deposit Scheme (Income- tax Payers) Ordinance, 1974 , (10 of 1974 .) is hereby repealed.
(2)Notwithstanding such repeal, anything done or any action taken under the Ordinance so repealed shall be deemed to have been done or taken under the corresponding provisions of this Act.