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[Cites 0, Cited by 0] [Section 9(4)] [Section 9] [Entire Act]

State of Goa - Subsection

Section 9(4)(III) in The Goa Panchayat Raj (Imposition of taxes, fees and other dues) Rules, 1998

(III)Whether the house is assessed for house tax, if so house tax assessment No. and the year ........................................