Section 14 in Delhi Co-Operative Tribunal Rules, 2006
14. [ Dearness allowances and city compensatory allowance. [Substituted by the Delhi Co-operadve Tribunal (Amendment) Rules, 2009, Rule 9.]
- The Chairman and members shall receive dearness allowance and city compensatory allowance appropriate to their pay at the rates admissible to a Group 'A' officer of the Central Government drawing pay in the scale of Rs. 37,400 - 67,000.]
