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[Cites 0, Cited by 0] [Section 76] [Entire Act]

State of Himachal Pradesh - Subsection

Section 76(1) in Himachal Pradesh Minor Minerals (Concession) and Minerals (Prevention of Illegal Mining, Transportation and Storage) Rules, 2015

(1)The Mining Officer shall maintain a register in his office in Form-`U' wherein he shall made necessary entries about the application immediately after its receipt and its disposal in due course.