Allahabad High Court
D.P.Misra vs S.D.Singh on 15 July, 2010
Court No. - 7 C. M. Application No. 67445 of 2010 In re: Case :- SECOND APPEAL No. - 58 of 1995 Petitioner :- D.P.Misra Respondent :- S.D.Singh Petitioner Counsel :- H.S.Sahai Respondent Counsel :- Suresh Chandra,K.K.Dixit,Virendra Misra Hon'ble Dr. Satish Chandra,J.
Appellant has filed substitution application. Sri S.L. Dixit holding brief of Sri Virencra Misra, learned counsel for the opposite party has no objection to the application. The application is allowed.
Let necessary amendment be carried out within two days. List thereafter.
Order Date :- 15.7.2010 KS/