Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 3]

Allahabad High Court

D.P.Misra vs S.D.Singh on 15 July, 2010

Court No. - 7
C. M. Application No. 67445 of 2010

In re:
Case :- SECOND APPEAL No. - 58 of 1995

Petitioner :- D.P.Misra
Respondent :- S.D.Singh
Petitioner Counsel :- H.S.Sahai
Respondent Counsel :- Suresh Chandra,K.K.Dixit,Virendra Misra

Hon'ble Dr. Satish Chandra,J.

Appellant has filed substitution application. Sri S.L. Dixit holding brief of Sri Virencra Misra, learned counsel for the opposite party has no objection to the application. The application is allowed.

Let necessary amendment be carried out within two days. List thereafter.

Order Date :- 15.7.2010 KS/