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[Cites 0, Cited by 0] [Section 9(13)] [Section 9] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 9(13)(b) in Securities and Exchange Board of India (Real Estate Investment Trusts) Regulations, 2014

(b)the trustee shall appoint the new manager within three months from the date of termination of the earlier investment management agreement;