Lok Sabha Debates
Introduction Of The Gauhati High Court (Establishment Of A Permanent Bench At ... on 10 March, 2017
Sixteenth Loksabha an> Title: Introduction of the Gauhati High Court (Establishment of a Permanent Bench at Silchar) Bill, 2016.
KUMARI SUSHMITA DEV (SILCHAR): I beg to move for leave to introduce a Bill to provide for the establishment of a permanent Bench of the Gauhati High Court at Silchar.
HON. DEPUTY-SPEAKER: The question is:
“That leave be granted to introduce a Bill to provide for the establishment of a permanent Bench of the Gauhati High Court at Silchar.” The motion was adopted.
KUMARI SUSHMITA DEV : Sir, I introduce the Bill.