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[Cites 0, Cited by 0] [Section 453] [Entire Act]

State of West Bengal - Subsection

Section 453(1) in The Calcutta Municipal Corporation Act, 1980

(1)Such particulars as the Municipal Commissioner may, from time to time, specify regarding births and deaths shall be entered in separate register books of births and register books of deaths which shall be maintained by the Registrars.