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State of Meghalaya - Section

Section 7 in The Meghalaya Cinemas (Regulation) Rules

7. [ Fees for permanent Cinema Licence. [Inserted vide Meghalaya Cinema (Regulation) (Amendment) Rule 1987.]

- Licence for permanent Cinema including duplicate thereof may be granted on payment of fees at rates prescribed below-
(a)Cinemas having 1001 seats and above Rs. 6,600 for every three years.
(b)Cinemas having 701 seats upto 1000 seats Rs. 5100 for every three years.
(c)Cinemas having 501 upto 700 seats Rs. 3,900 for every three years.
(d)Cinemas having 500 seats and below Rs. 3,000 for every three years.
(e)for a duplicate copy of any of the above licence Rs. 30 for every three years.]