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Bombay High Court

Mohd Kalimoddin Fasiyoddin Deshmukh vs The State Of Maharashtra And Others on 10 September, 2018

Author: V.L. Achliya

Bench: V.L. Achliya

                                         1                                 IR-68-82

         IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                      BENCH AT AURANGABAD

                        68 WRIT PETITION NO. 4272 OF 2018

                      GIRDHARILAL HIRALALJI AGRAWAL
                                     VERSUS
               KISHANPRASAD MOTILAL DEVIDAN AND ANOTHER
                                       ...
                 Advocate for Petitioner : Mr. Swapnil S. Rathi
                Advocate for Respondent No.1 : Mr. Anil S. Bajaj
                                       ...

                        69 WRIT PETITION NO. 4418 OF 2018

                      SACHIN CHARLUS MIRPAGAR
                                 VERSUS
       THE DIVISIONAL CONTROLLER MAHARASHTRA STATE ROAD
                 TRANSPORT CORP AHMEDNAGAR DIVISI
                                     ...
            Advocate for Petitioner : Mr. Ashutosh S. Kulkarni
     Advocate for Respondents No.1, 2 : Mr. Bhausaheb S. Deshmukh
                                     ...

                        71 WRIT PETITION NO. 6376 OF 2018

               MOHD KALIMODDIN FASIYODDIN DESHMUKH
                                  VERSUS
                THE STATE OF MAHARASHTRA AND OTHERS
                                     ...
               Advocate for Petitioner : Mr. Pravin S. Dighe
             AGP for Respondent Nos.1 to 4 : Mr. B. A. Shinde.
         Advocate for Respondent No.5 : Mr. Chandrakant R. Thorat
                                     ...
                   73 WRIT PETITION NO. 7806 OF 2018

                       GOVIND MAROTI SURADKAR
                                  VERSUS
         THE DIVISIONAL CONTROLLER MAHARASTRA STATE ROAD
                TRANSPORT CORPORATION AND ANOTHER
                                     ...
                Advocate for Petitioner : Mr. P. P. Shahane
        Advocate for Respondent No.1 and 2 : Ms. Ranjana D. Reddy
                                     ...
                   74 WRIT PETITION NO. 7851 OF 2018

                           KISHOR BHAUGIR GOSAVI
                                      VERSUS
                         SUBHASH BABURAO GOSAVI
                                        ...
                   Advocate for Petitioner : Mr. K. N. Shermale
                 Advocate for Respondent sole : Mr. S. K. Shinde



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                                          2                                IR-68-82

                        78 SECOND APPEAL NO. 386 OF 2014
                        WITH CA/7683/2018 IN SA/386/2014

                     DNYANOBA SHANKAR SOMWANSHI
                                  VERSUS
                UJJAWALA UTTAM SOMWANSHI AND OTHERS
                                      ...
              Advocate for Appellant : Mr. S. G. Chapalgaonkar
             Advocate for Respondent No.1 and 2 : Mr. M. P. Kale.
                                      ...
                    81 SECOND APPEAL NO. 97 OF 2017
                    WITH CA/1750/2017 IN SA/97/2017

                      LAXMIBAI PANDURANG WAGH
                                 VERSUS
             KALAWATIBAI SAHEBRAO UBALE AND ANOTHER
                                    ...
           Advocate for Appellants : Mr. Babasaheb A. Dhengle
      Advocate for Respondent Nos. 1 and 2 : Mr. Gopal C. Navandar
                                     ...

                        82 SECOND APPEAL NO. 287 OF 2018
                        WITH CA/5488/2018 IN SA/287/2018

                         GANGABAI POPAT PATIL
                                 VERSUS
                     ASHOK POPAT PATIL AND OTHERS
                                    ...
              Advocate for Appellant : Mr. Mukul S. Kulkarni
        Advocate for Respondents No.1, 3, 4 and 7 : Mr. A. M. Gholap
                                     ...

                                      CORAM : V.L. ACHLIYA, J.

                                      DATED : 10th SEPTEMBER, 2018


 ORDER :

-

1. Interim relief, if any, operating to continue till next date.

2. Stand over to 10-10-2018.

( V.L. ACHLIYA, J. ) MTK.

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