Bombay High Court
Mohd Kalimoddin Fasiyoddin Deshmukh vs The State Of Maharashtra And Others on 10 September, 2018
Author: V.L. Achliya
Bench: V.L. Achliya
1 IR-68-82
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
68 WRIT PETITION NO. 4272 OF 2018
GIRDHARILAL HIRALALJI AGRAWAL
VERSUS
KISHANPRASAD MOTILAL DEVIDAN AND ANOTHER
...
Advocate for Petitioner : Mr. Swapnil S. Rathi
Advocate for Respondent No.1 : Mr. Anil S. Bajaj
...
69 WRIT PETITION NO. 4418 OF 2018
SACHIN CHARLUS MIRPAGAR
VERSUS
THE DIVISIONAL CONTROLLER MAHARASHTRA STATE ROAD
TRANSPORT CORP AHMEDNAGAR DIVISI
...
Advocate for Petitioner : Mr. Ashutosh S. Kulkarni
Advocate for Respondents No.1, 2 : Mr. Bhausaheb S. Deshmukh
...
71 WRIT PETITION NO. 6376 OF 2018
MOHD KALIMODDIN FASIYODDIN DESHMUKH
VERSUS
THE STATE OF MAHARASHTRA AND OTHERS
...
Advocate for Petitioner : Mr. Pravin S. Dighe
AGP for Respondent Nos.1 to 4 : Mr. B. A. Shinde.
Advocate for Respondent No.5 : Mr. Chandrakant R. Thorat
...
73 WRIT PETITION NO. 7806 OF 2018
GOVIND MAROTI SURADKAR
VERSUS
THE DIVISIONAL CONTROLLER MAHARASTRA STATE ROAD
TRANSPORT CORPORATION AND ANOTHER
...
Advocate for Petitioner : Mr. P. P. Shahane
Advocate for Respondent No.1 and 2 : Ms. Ranjana D. Reddy
...
74 WRIT PETITION NO. 7851 OF 2018
KISHOR BHAUGIR GOSAVI
VERSUS
SUBHASH BABURAO GOSAVI
...
Advocate for Petitioner : Mr. K. N. Shermale
Advocate for Respondent sole : Mr. S. K. Shinde
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2 IR-68-82
78 SECOND APPEAL NO. 386 OF 2014
WITH CA/7683/2018 IN SA/386/2014
DNYANOBA SHANKAR SOMWANSHI
VERSUS
UJJAWALA UTTAM SOMWANSHI AND OTHERS
...
Advocate for Appellant : Mr. S. G. Chapalgaonkar
Advocate for Respondent No.1 and 2 : Mr. M. P. Kale.
...
81 SECOND APPEAL NO. 97 OF 2017
WITH CA/1750/2017 IN SA/97/2017
LAXMIBAI PANDURANG WAGH
VERSUS
KALAWATIBAI SAHEBRAO UBALE AND ANOTHER
...
Advocate for Appellants : Mr. Babasaheb A. Dhengle
Advocate for Respondent Nos. 1 and 2 : Mr. Gopal C. Navandar
...
82 SECOND APPEAL NO. 287 OF 2018
WITH CA/5488/2018 IN SA/287/2018
GANGABAI POPAT PATIL
VERSUS
ASHOK POPAT PATIL AND OTHERS
...
Advocate for Appellant : Mr. Mukul S. Kulkarni
Advocate for Respondents No.1, 3, 4 and 7 : Mr. A. M. Gholap
...
CORAM : V.L. ACHLIYA, J.
DATED : 10th SEPTEMBER, 2018
ORDER :-
1. Interim relief, if any, operating to continue till next date.
2. Stand over to 10-10-2018.
( V.L. ACHLIYA, J. ) MTK.
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