Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Uttar Pradesh - Subsection Section 4(3) in The U. P. Opium Smoking Act, 1934 (3)Assistance in the manufacture of prepared opium.-No person shall assist another, whether a registered opium smoker or not, in the manufacture of prepared opium.
