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[Cites 0, Cited by 0] [Section 16] [Entire Act]

Union of India - Subsection

Section 16(5) in Bachelor of Pharmacy (B.Pharm) Course Regulations, 2014

(5)Accommodation. - Suitable and sufficient accommodation with adequate ventilation, lighting and other hygienic conditions should be provided to the rooms for Principal or the Head of the department, office, class rooms, library, staff, staff common room, students' common room, museum, laboratories, stores, etc.At least two lecture halls along with eight laboratories as specified below should be provided for: -
1. Pharmaceutics and Pharmacokinetics Lab - - 2
2. Life Science (Pharmacology, Physiology,Pathophysiology) - - 2
3. Pharmaceutical Chemistry - - 2
4. Pharmacognosy - - 1
5. Pharmaceutical Analysis - - 1
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  Total = 8
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In addition to the laboratories, balance room, aseptic room or cabinet, animal house and a machine room shall also be provided.Floor area of the laboratory should not be less than 30 square feet per student required to work in the laboratory at any given time subject to a minimum of 900 square feet including Preparation Room.Laboratories should be fitted and constructed in a manner that these can be kept reasonably clean. Gas and water fittings, shelves, fuming cupboards be provided wherever necessary.