Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] Union of India - Subsection Section 2(d) in Central Road Fund Act, 2000 (d)national highways means the highways specified in the Schedule to the National Highways Act, 1956(48 of 1956) or any other highway declared as national highway under sub-section (2) of section 2 of the said Act;
