Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 121] [Section 391(1)] [Section 391] [Entire Act]

Union of India - Subsection

Section 391(1)(a) in The Companies Act, 1956

(a)between a company and its creditors or any class of them; or