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[Cites 0, Cited by 0] [Section 902] [Entire Act]

Bengal Presidency - Subsection

Section 902(b) in Police Regulations, Bengal , 1943

(b)All officers who are to be discharged shall be brought into headquarters; their accounts shall be settled; their dues paid them ; their uniform taken from them; their appointment certificates withdrawn; their pension or gratuity rolls prepared, or when this is not immediately possible, all necessary information for their preparation obtained, and then, but not till then, shall they be discharged.