Karnataka High Court
The Divisional Controller vs Sri C Rangaswamy on 8 March, 2011
Author: A.N.Venugopala Gowda
Bench: A.N.Venugopala Gowda
AGEL ABOUT 41 _ EX CORDUCTOR, KS | TANK DoD BOAD,. . 897 OF THE CO FOR THE 3 .. "OFFICER, 2 ADDL "LD.BO.90/96, QUAL 1Gh COURT GP RARNATARARIGN COURT OP KARNATAKA HIGH COURT OF KARNATAKA HIGH COURT OF KARNATAKA HIGH COURT OF KARMATAKA HIGH CO RSRTC KOLAR DIVISION KOLAR. RFEP BY ITS ¢ CHU raw OFFICER eee *, CENTRAL CERICES, me FINAGAD, BANGALORE a Riivilal OF DYDIA WITH A PR: BAYER TO CALL = RECORDS ON THE FILE OF THE PRESIDING ia UR COURT, BANGALORE in THE IMPUGHED ORDER OW DOMESTIC ENQUIRY D'T.26.10.99, PASS / PRESS OFFICE © ADDL. LABOUR COURT BANGALORE in 2. HG. 26/96, FRODUCED VIDE ANN-I a7 D AWARD "TS Y i RARNATAXA HUGH oh COURT OF KARNATAKA HIGM COURT OF KARNATAKA HIGH COURT OF q } REG, a Disciplinary » Paatnerity oy iollowing the procedure under Pa Total Sof PRE Golf PRR Pika Le P OF RARMATANA MM DT.25.10.09, PASSED BY THE P THES BIE PRTETION <PRercs HEARING Tf 'F' GROUP THIS DAY, BULLAE GO: - The resporciernt/ workman Be. conch ctor . an the petitioner - Corporation, van articles of charge was eued to eae an Std miscorduct of tiscantin Wing. the route and causing bes af revere i) "the Cerporetion arci texmporary misappropriation ef the collection amounting te ® 4953.50 ar tl ieee + abusing the Trafic Controller arc creating a scene at the residence of the Depot Manager. Rowse tie eng uray bavi | been bekl, it wae fours thet 3 the ¢ charged | stl geconidtic tis proved'. Sased on the report "oo, Of the Binginiry Offeer arxl the record of the Enquiry, the wee the regulations passed an order and dismissed the 'workman from eervice w.e.f 4.9.19006, The eakd order ed 3 Wes questioned by the workmen by fling a claim under Section 1O4-A) of the Industrial Disputes Act, 1947 (for i oe BIRT OF MARNATAKA HIGH COURT OF KARNATAKA HIGH C a o OURT OF KARNATAKA HIGH C ee Saat HIGH Ferd RRP UPR B ARMLATARAPIGIN TAOLET OF KARNATAKA oe De a er ee 5, nn ee " ade mere et 4 . Erma agort 'ine Act). "Tos Labour Cowrt allowed the cla Yh petition aru] set agile the purtehment mnposed by the. grey 5 %, ae "ty pes . & B. Fate Dieciplinery Authority vide award d dated LES 2OoS Wanagement questioned the -- aid reed a the cutter was renutted to the Tae OL fates digposel in accordance" with cad meen taleri up for cone era fon Thy peseed the ewer dc dp ated 26. 10, 2K 09, whereby, having fours that 2 ¢ ievelledt against the workman to inder Section 2 Li-A of the Act , the | pun siiment miposed wae set aside 2 a "punishment te one of withholding of two : ue * og : . sete ate deed, st i eee cee agus sop ane tte a 24 ine reine srite for va period of threes yeare without curmulat Sve: , efisct wae unposed. Feeling aggrieved, the 2. Gent. Shewetha Anerkd, bere course! for the petitioner contended that the Labour Court has imposed by the management, (HURT OOF KARNATAKA MGW 4 a eg VY OF KARNATAKA MEGH C ee R OU "a we GURY OF KARNATAKA HIGH € st a beh i justified in exercising power under Section 11-A of the BOE Sere RR ERAS EARS EO. OEE PE MAE Oe RUA ACA A A Mico et charges hevirg been held ee grove. a "€.. 8 # os PE A a noposed by the managerent. Acco ording 'te the daatrtisd! counsel, the Labour Court A =, shown benevolence fs mis-placed sympathy to the war vlanan 'ard a that the exercise of power under Seotion LA e if tae Aet im the facts ancl cocums lancer oft the Cage W we es -uumealled for. "£2 a. Si.8.B. Me pia: a coumeel jor the workma: 1 On the ott ther ia, au ubmitted that of accoLmit ot cies ances beys ond the co trol of workman, since the Wer hay mar he a fale af sick anc has taken treatment g he is. 2 vident from Ex.M? the medios! certificate wgued by De. Narevanawarny, Naveen Clink, Koler, the amount of € 493.50 conkd mot be remitted on ms "34 42.1993 and the other charge held as proved being _enivy @ tiiner musconduct, the Labour Court wae # : A gel aura ol by epesusey él, a Byes irs: 4 feel, GES PEAS LE Lele VELLN LSS CAE 4 ie nd i " a ' x Ss 2 Fs 2 8 BB € B B ge sk ihe oe 44 we oa steel 5 hol a) . al aS a sel a is / a Pl a g Bihan . e wood x ea bbe a a wt 4 a i adel Py Bog e Gp ee # wh te og | ae # sity in i "ull s spathong me €4 2 ole apt pool ed Se st , abd sed ne a a syed co ¥ - sent "3 es et ay ve Sgt Pe a8 Apa Bh a i" a = a : a i. Le prot 19 trod pn a good ay pee y im 3 - Fe i Bed ae i, as ss ' " Bagh : f Hy Coad : hae shel Bb Me ee a pal sy " ao 'a a 3 Pea Seog edhe | a | et al -- "ast ae oP i, BP z 2 ol hy S. our -
7 LLL it managenernt "
el & = © _--
La u 2 La the arily ang as a t a % a gry as % ceies we a a a & 4 wd gale ms an we " 2 8 ee
a) 3 yu OS e BB ag ai = a - es re goo :
5 & ig Hy vl & " " co) x gl Miang "oe ee i. tue
- he ts é a , Fie ee - Bee * F s » :
o bo of & & Soe lb Be" 8 eB » & HS og e & ¢@ MM ® w 8 "eg BO & -- oo 8 28 § B 8 ~ % Bi $ £ Dog oo cf 8 & sy a ob & & synp rf Eat eo ae "a . ; - & rats . oes a % = ft ® au a ° * "= ' o . - ie oe : : fal bast I eel aes 2 oe pa a ae Sti = "get "i ej Ks a ; : . 7 a a "4 i.) ™"
. 3 3 . he we ba + an. te cae * f@ 28g Poet yf © £ ee 2 Bat f 4, aa o = ae Ay . se a y ae - " ee r ; " "*< Be ole e "4 sd * eS BOOT iB, De a ay it ol he eT ngs Ey 3 z 2 oor case) re i s cd wert 7g nese Y 1 Pad , bat.
ec 8 eS 20 Gy ices : 7 oD soli a a spa a : is "yet Sent # c gy un © S "
-- Gg FC ge +s SB gy BOR rn a ee ee:
2 oe eg fe of 2 Bm © 2.35 & 7 § gg &
- = gb oe & ss & 8 § g ge 8 Rome ge 8 OF *e 8 § g§ 3 ~ cf § 8& § w& SO 1G. oe Se Gi ' 4 om Ww oe) ag a ia Pe) a a 2 Bo OY a oo LE ' z eu 5 Sued fas ~ HOH VORUNNEYS JO LNNIOD HOI VHYLYNUWN dO LENO? Hod VOVLYNGVH AO LENO HOIK YNVIYNEYN oO ba Aon MOLD PY AY 2 be come -6- ° El a vd EE eo j [ 4 6 8 & 3 & ne er S, gs a | 2 . "4 - oa ia ae en e 4 4 ce pod a at ee eee fo oe a By # ® * oh © i ae ae : "esedl o Bagh 0 ro Qox i bia 4 . - 4 Bev ta se) cores a , hy 2 7 & ts ory a "es Haag gore yl we en ee ie é ae e he : eat wy e | We S othe . iw) ry abe Cy f 'i a . : ae Pots. bet as w 5 cap oy i mel e . » "fed 3 PS S eee 2. Ss _ os iS x ~ b on oF e 8 & nr cn ae a8 ° » <d § . « & oe oe a = 28 : se . 9 ru a ng a oe Ny is © , ' eS os o's & : te ie t) 'ee a Sa ntl - Se ' & bes an? - ; eS a ey : a 2 2 : : SO ae a wl af dud a "es ee 3 on, "Sr 2 ' a da ' a . Boy bes i. Se bag Pee: a ae : ; e! ; a i yen hes : cs By seth spate a mM re a mp ae BS gq & 5 Pas 5 2 ae Soy & By re th Ese a wo fea Send _ g 2» 4 se % ¢ . ae b : ta pee) a Besa i » 4 fu he 4 ae a Bo ® Bo ug Sz . g 4 a 8 a ct tN | oR go a & Pe ee ee: sl ; : ee | Oe ge OR Be a og & a £ . £€ « § "| BPs * os goed & a ers og" : a * oO ; i pa oe 3 ;
He oe & 2 ¢ Bog eg Ee OB 8 Sma & & 8 a a - Sa - pe oe ee 5 @ rs i is hea t3 "eg ey bas _ as iN & . "a" . ue & tay . ie pol o ete bot a - eo Be gp Bs os . « " 8 8 o © oO ed 5 . oh S os ® a 7) " . : ed sags & 4 @ ep ep & FS. 8 woo i £ a & z Bp @ 8 8 € Bo 2 a Go 5 ¢ Be 2 aoe F 8B gpk gees 2 ae 4 So % gy = 3 8 E i By ed © f "o a oF a "a oS . * 4 ; t & rs Ey a be ° Mt, as F 6 bas 4 ee "
5 " @& 8B fe sf 4 en ie é ae oe 8 3 ° 4 4 & 'hy i ee 8 ra on feed os s tg we a rr # s a By "eo ge, 8 2S goa oP € BoB g i a ME & ° ge pons ee ee ee: & rH . ct spon in te lt ago e RS 3 : te re on vent ; Bo ew 8 &@ *% B 8 7 B 8 », 8... 8 8 8 8 4€ 3 rn a ee " » 8 & OBO # ye Fel gy 8 ee cs " Be cs s re % ig a 2 - i. :
E i e a a oe pal ay. - a 3 2 Ea ae es <. poe ae F : be sant ra or ce oO - ste e on sv ph i ea ved 4 a > 9 es Ge ». é a "t ied b 8 gs S&S £9 E gs a WIS MOM VON EY N?D MN WPLYNUVN dO LUND HE ; HN { "ay FI Yo Bye hy, " " "
H OVANINNYYS 10 LINO MOI WorwLWNY WH ao Lia a as ee al LAPS LE Ceri Paver ies Pe