Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jharkhand - Section Section 225 in Bihar Chaukidari Manual 225. The reserve stock of forms appertaining to the Chaukidari Department shall be kept along with the general reserve of forms of the Magistrate's Office, and under the same rules as regards their custody, issue, stocktaking, etc.
