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State of Haryana - Section

Section 14 in Haryana Municipal Services (Integration, Recruitment and Conditions of Service) Rules, 1982

14. Seniority.

- The seniority inter se of the members of the Service shall be determined separately for every category by the length of their continuous service on a post in the said category:Provided that in the case of members appointed by direct recruitment, their inter se seniority shall be in the order of merit determined by the Commission, Board or any other authority as the case may be:Provided further that in the case of two or more members appointed on the same date, a member appointed by direct recruitment shall be senior to a member appointed otherwise.