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Supreme Court - Daily Orders

P. Manikandan vs Central Bureau Of Investigation on 17 October, 2023

Bench: C.T. Ravikumar, Sanjay Kumar

     ITEM NO.31                                  COURT NO.16                    SECTION II-C

                                     S U P R E M E C O U R T O F           I N D I A
                                             RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (Crl.)                          No(s).    8700/2023

     (Arising out of impugned final judgment and order dated 04-07-2023
     in CRLOP No. 5826/2023 passed by the High Court Of Judicature At
     Madras)

     P. MANIKANDAN                                                              Petitioner(s)

                                                          VERSUS

     CENTRAL BUREAU OF INVESTIGATION & ORS.                                     Respondent(s)

     (IA No.136876/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED
     JUDGMENT )

     Date : 17-10-2023 This petition was called on for hearing today.

     CORAM :                 HON'BLE MR. JUSTICE C.T. RAVIKUMAR
                             HON'BLE MR. JUSTICE SANJAY KUMAR

     For Petitioner(s)                      Mr. K. K. Mani, AOR
                                            Ms. T.archana, Adv.
                                            Mr. Rajeev Gupta, Adv.
                                            Mr. Raj Kumar Mahto, Adv.

     For Respondent(s)

                                 UPON hearing the counsel the Court made the following
                                                    O R D E R

Application seeking exemption from filing C/C of the impugned judgment is allowed.

Issue notice, returnable on 2.1.2024. Petitioner is also permitted to serve the Standing Counsel for the C.B.I. and the State of Tamil Nadu.

Further proceedings in Special Case No. 42 of 2021 pending on the file of the Special Court for the Trial of Cases under POCSO Act, Tiruvannamalai, Tamil Nadu, shall remain stayed till the next date of listing.

Signature Not Verified Digitally signed by NIRMALA NEGI Date: 2023.10.17 17:01:03 IST Reason:
     (DR. NAVEEN RAWAL)                                                      (MATHEW ABRAHAM)
     ASTT. REGISTRAR-cum-PS                                                  COURT MASTER (NSH)