Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 245] [Entire Act] State of Manipur - Subsection Section 245(3) in Manipur Excise Rules, 1962 (3)The fee prescribed in the above table shall be payable by the 15th of the month following the month to which the sales relate.
