Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Goa - Subsection Section 3(b) in Terms and Conditions and the purposes for sanctioning Grants to the Village Panchayats (b)certificate to the effect that the project has been reflected in the budget and the sufficient funds are available to meet balance amount;
