Supreme Court - Daily Orders
Dharmendrakumar Dahyabhai Patel vs Chairman, Ahmedabad Urban Development ... on 5 December, 2014
Bench: Chief Justice, A.K. Sikri
ITEM NO.53 COURT NO.1 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 32411/2014
(Arising out of impugned final judgment and order dated 20/08/2014
in WPPIL No. 224/2014 passed by the High Court of Gujarat at
Ahmedabad)
DHARMENDRAKUMAR DAHYABHAI PATEL Petitioner(s)
VERSUS
CHAIRMAN, AHMEDABAD URBAN
DEVELOPMENT AUTHORITY AND ORS Respondent(s)
(with interim relief and office report)
Date : 05/12/2014 This petition was called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE A.K. SIKRI
For Petitioner(s) Mr. Hemal Kiritkumar Sheth,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Dismissed.
(Neetu Khajuria) (Vinod Kulvi) Sr.P.A. Assistant Registrar Signature Not Verified Digitally signed by NEETU KHAJURIA Date: 2014.12.08 09:51:49 IST Reason: