Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 93(2)] [Section 93] [Entire Act]

State of Assam - Subsection

Section 93(2)(f) in Assam Panchayat Act, 1994

(f)with the previous sanction of the Government, for any other purpose for which the application of such property or fund is necessary in public interest: