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State of Haryana - Section

Section 8 in The Haryana Canal and Drainage Rules, 1976

8. Manner of publication of rejection of scheme or particulars of scheme approved and modified [Section 19].

- The Divisional Canal Officer shall publish the fact of rejection of a scheme or the particulars of the scheme approved or modified by him under sub-section (2) of Section 18 in the manner prescribed under rule 7.