Section 25(3)(b) in The M.P. Nagariya Sthawar Sampatti Kar Adhiniyam, 1964

[Cites 0, Cited by 0] [Section 25(3)] [Section 25] [Entire Act]

(b)of any such particulars to any person entrusted with the administration of this Act for the purposes of carrying out the objects of this Act; or

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