Section 17 in The Delhi Plastic Bag (Manufacture, Sales and Usage) and Non-Biodegradable Garbage (Control) Act, 2000
17. Power to delegate.
- The Government, may, by order published in the official Gazette, direct that any power exercisable by it under this Act (not including the power to make rules under Section 19) may also be exercised, in such cases as may be specified in the order, by such officer or authority, as may be specified therein.
