Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 51] [Entire Act] NCT Delhi - Subsection Section 51(1) in The Delhi Water Board Act, 1998 (1)The Board may appoint such officers and employees as it may consider necessary for the efficient performance of its functions.
