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[Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act]

State of Rajasthan - Subsection

Section 5(2)(i) in Rajasthan Agricultural Credit Operations (Removal of Difficulties) Rules, 1976

(i)Name of the cultivator, [his heir or legal representative, as the case may be] [Added by G.S.R. No. 64, Notification No. F. 2(I) Agri./V/70, dated 4.8.1976 (published in Rajasthan Gazette. part IV-C, dated 26.8.1976 at page 253)];