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[Cites 0, Cited by 0] [Section 16] [Entire Act]

Union of India - Subsection

Section 16(1) in The Kisan Vikas Patra Rules, 2014

(1)The maturity period of a Certificate of any denomination shall be [nine years and five months] [Substituted 'nine years and four months' by Notification No. G.S.R. 500(E), dated 16.7.2019 (w.e.f. 23.9.2014).] commencing from the date of issue of the Certificate.