Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 25(1)] [Section 25] [Entire Act]

State of Bihar - Subsection

Section 25(1)(a) in The Bihar State Mela Authority Act, 2008

(a)That on account of a grave emergency, the authority is unable to discharge its function and duties imposed on it by or under the provisions of this Act; or