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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Odisha - Subsection

Section 17(2) in The Orissa Circuit Houses and Inspection Bungalows Rules, 1985

(2)Daily collection of User's fees from the guests should be recorded in a cash book daily, indicating the SI. No. of receipts used from the receipt books on a particular day.