Delhi High Court - Orders
Olx India B.V. & Anr vs Cars24 Services Pvt. Ltd on 16 January, 2019
Author: J.R. Midha
Bench: J.R. Midha
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* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 1100/2018 & I.A.11899-11900/2018, 15489/2018,
16778/2018
OLX INDIA B.V. & ANR. ..... Plaintiffs
Through Mr.Nischal Anand, Mr.Sanchit
Shivakumar, Advocates
versus
CARS24 SERVICES PVT. LTD. ..... Defendant
Through Mr.Ajay Kohli, Ms.Pooja Vohra,
Mr.Nakul Sachdeva, Advocates.
CORAM:
HON'BLE MR. JUSTICE J.R. MIDHA
ORDER
% 16.01.2019 List for reporting outcome of the Mediation on 24th January, 2019. If the matter is not resolved, the competent officer of the defendant shall remain present in Court.
The pleadings be completed in terms of the previous orders within one week from today.
J.R. MIDHA, J.
JANUARY 16, 2019 dk