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Delhi High Court - Orders

Olx India B.V. & Anr vs Cars24 Services Pvt. Ltd on 16 January, 2019

Author: J.R. Midha

Bench: J.R. Midha

$~O-4
*    IN THE HIGH COURT OF DELHI AT NEW DELHI

+     CS(COMM) 1100/2018 & I.A.11899-11900/2018, 15489/2018,
      16778/2018

      OLX INDIA B.V. & ANR.                          ..... Plaintiffs
                     Through         Mr.Nischal   Anand,       Mr.Sanchit
                                     Shivakumar, Advocates

                          versus

      CARS24 SERVICES PVT. LTD.               ..... Defendant
                   Through    Mr.Ajay Kohli, Ms.Pooja Vohra,
                              Mr.Nakul Sachdeva, Advocates.

      CORAM:
      HON'BLE MR. JUSTICE J.R. MIDHA

                   ORDER

% 16.01.2019 List for reporting outcome of the Mediation on 24th January, 2019. If the matter is not resolved, the competent officer of the defendant shall remain present in Court.

The pleadings be completed in terms of the previous orders within one week from today.

J.R. MIDHA, J.

JANUARY 16, 2019 dk