Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act] State of West Bengal - Subsection Section 9(1)(ii) in The West Bengal College Teachers (Security Of Service) Act, 1975 (ii)recovery of the whole or part of any pecuniary loss caused to the college by negligence or breach of any lawful order of the Governing Body;