Section 13 in The Orissa Zilla Parishad (Conduct of Business) Rules, 1996
13. Quorum.
- A quorum for the meetings of the Parishad shall be one third of the total number of members then on the roll of the Parishad:Provided that in cases where the number of members then on the roll is not divisible by three, the one-third of the number of members shall be counted by taking the number next above the whole number which is divisible by three.
