Supreme Court - Daily Orders
Saumitra Goyal vs Union Of India . on 28 April, 2017
Bench: Madan B. Lokur, Deepak Gupta
ITEM NO.32+33 COURT NO.4 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s). 284/2003
SAUMITRA GOYAL Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
(With Office Report)
WITH
Writ Petition(s)(Civil) No(s). 285/2003
VIVEK YADAV Petitioner(s)
VERSUS
U.O.I. & ORS. Respondent(s)
(With Office Report)
Date : 28/04/2017 These petitions were called on for hearing
today.
CORAM : HON'BLE MR. JUSTICE MADAN B. LOKUR
HON'BLE MR. JUSTICE DEEPAK GUPTA
For Petitioner(s) Mrs Rachna Gupta, AOR
Mr. Anil Kumar Sinha, Adv.
Mr. Anil Kumar, Adv.
Mr. Rao Ranjit, AOR
For Respondent(s) Mr. Kunal A. Cheema, AAG
Mr. Yogesh K. Ahirrao, Adv.
Mr. Nishant Ramakantrao Katneshwarkar, AOR
Mr. S. Wasim A. Qadri, Adv.
Mr. M. Prabhakar, Adv.
Mr. K. Parmeshwaran, Adv.
Mr. G.S. Makker, Adv.
Mr. M. Rambabu, Adv.
Mr. Shiv Kumar Suri, Adv.
Signature Not Verified
Digitally signed by
MEENAKSHI KOHLI
Date: 2017.05.02
11:27:01 IST
Mr. Ravindra Keshavrao Adsure, AOR
Reason:
1
UPON hearing the counsel the Court made the following
O R D E R
Since the petitioners have already cleared examinations, nothing further survives in the matters.
The writ petitions are disposed of.
(Meenakshi Kohli) (Sharda Kapoor) Court Master (SH) Court Master (NS) 2