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Bombay High Court

Ramchandra Ravba Shivankar (Since ... vs The State Of Maharashtra And Ors on 6 September, 2022

Bench: Nitin Jamdar, Sharmila U. Deshmukh

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

                WRIT PETITION NO. 8874 OF 2022

 Dadu Pandu Hinge Since Dec Thr His Legal Heir....PETITIONER
 1a)baban Dadaji Hinge
             V/S
 The State Of Maharashtra And Ors          ....RESPONDENT

WITH WRIT PETITION NO. 8887 OF 2022 Sadashiv Somaji Gorhe ....PETITIONER V/S The State Of Maharashtra And Ors ....RESPONDENT WITH WRIT PETITION NO. 8889 OF 2022 Rama Nagu Jadhav Since Dec Thr His Legal ....PETITIONER Heir V/S The State Of Maharashtra And Ors ....RESPONDENT WITH WRIT PETITION NO. 8877 OF 2022 Anna Mandu Hinge Since Dec. Thr. His Legal ....PETITIONER Heir 1a) Maruti Anandrao Hinge V/S The State Of Maharashtra And Ors ....RESPONDENT WITH WRIT PETITION NO. 8875 OF 2022 Page 1/5 ::: Uploaded on - 07/09/2022 ::: Downloaded on - 07/09/2022 17:48:52 ::: Tukaram Narayan Hinge Since Dec. Thr. His ....PETITIONER Legal Heir Sou.kusum Hanumant Mahangare V/S The State Of Maharashtra And Ors ....RESPONDENT WITH WRIT PETITION NO. 8876 OF 2022 Rambhau Limbaji Hinge Since Dec Thr. His ....PETITIONER Legal Heir 1a) Bhanudas Dhondiba Hinge V/S The State Of Maharashtra And Ors ....RESPONDENT WITH WRIT PETITION NO. 8878 OF 2022 Rambhau Kondiba Hinge (since Decd) Thr His ....PETITIONER Legal Heir 1a) Uttam Rambhau Hinge V/S The State Of Maharashtra And Ors ....RESPONDENT WITH WRIT PETITION NO. 8879 OF 2022 Ramchandra Ravba Shivankar (since Decd) Thr....PETITIONER His Legal Heir 1a) Sarjerao Ravba Shivankar V/S The State Of Maharashtra And Ors ....RESPONDENT WITH WRIT PETITION NO. 8880 OF 2022 Parabhu Bali Hinge (since Decd) Thr His Legal ....PETITIONER Heir 1a) Mahesh Jagannath Hinge V/S Page 2/5 ::: Uploaded on - 07/09/2022 ::: Downloaded on - 07/09/2022 17:48:52 ::: The State Of Maharashtra And Ors ....RESPONDENT WITH WRIT PETITION NO. 8881 OF 2022 Housabai Maruti Bandal (since Decd) Thr Her ....PETITIONER Legal Heir 1a) Hanumant Sahebrao Bandl V/S The State Of Maharashtra And Ors ....RESPONDENT WITH WRIT PETITION NO. 8882 OF 2022 Khandu Sopan Bandal (since Decd. The His ....PETITIONER Legal Heris 1a) Dattatray Khandu Bandal V/S The State Of Maharashtra And Ors ....RESPONDENT WITH WRIT PETITION NO. 8883 OF 2022 Mhapa Laxman Jadhav (since Decd. The His ....PETITIONER Legal Heir 1a) Vasant Kisan Jadhav V/S The State Of Maharashtra And Ors ....RESPONDENT WITH WRIT PETITION NO. 8884 OF 2022 Namdeo Shripati Jadhav ( Since Decd.) Thr. His....PETITIONER Legal Heir 1a) Dattatray Namdeo Jadhav V/S The State Of Maharashtra And Ors ....RESPONDENT WITH Page 3/5 ::: Uploaded on - 07/09/2022 ::: Downloaded on - 07/09/2022 17:48:52 ::: WRIT PETITION NO. 8885 OF 2022 Laxman Sopan Jadhav ....PETITIONER V/S The State Of Maharashtra And Ors ....RESPONDENT WITH WRIT PETITION NO. 8886 OF 2022 Sarjerao Shankar Dhumal ....PETITIONER V/S The State Of Maharashtra And Ors ....RESPONDENT WITH WRIT PETITION NO. 8888 OF 2022 Sonba Bhau Kale ....PETITIONER V/S The State Of Maharashtra And Ors ....RESPONDENT CORAM : HON'BLE SHRI JUSTICE NITIN JAMDAR & HON'BLE JUSTICE SHARMILA U. DESHMUKH, JJ DATE : 6th September, 2022 P.C. :

Due to paucity of time the matter is adjourned to 03/10/2022 In case any ad-interim/interim relief is operating till today, the said order will continue to operate till the next date. If ad-interim/interim relief is not granted for a limited period, the said order will remain unaffected.
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