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State of Rajasthan - Section

Section 400 in Rajasthan Land Revenue (Land Records) Rules, 1957

400. General Supervision and Control.

- The Collector is responsible for the proper supervision and control of the land records staff in the district and should take steps to ensure that all officers of the district staff, charged with the supervision of village maps and records as an integral and essential part of their duties, carry out faithfully and conscientously the rules laid down for them in these Rules; for example, he should see that in inspecting the work of Inspectors his Sub-Divisional Officers or Tehsildars do not confine their inspections to villages near the main line of communications and camping places but pay greater attention to remote circles in the interior the super vision of which is generally neglected by the subordinate staff.