Patna High Court - Orders
Karam Jeet vs The East Central Railway on 21 October, 2021
Author: Anil Kumar Sinha
Bench: Anil Kumar Sinha
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.2235 of 2021
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Karam Jeet Son of Surya Pal Resident of Village- Pure Subba Pandey,
Naupur, P.S.- Jamoh, District- Amethi (Uttar Pradesh).
... ... Petitioner/s
Versus
1. The East Central Railway through its General Manager, Hazipur,
2. The Director General, Railway Protection Force, Rail Bhavan, Railway
Board, New Delhi.
3. The Principal Chief Security Commissioner, RPSF, Railway Board, New
Delhi.
4. The D.I.G.-cum-Chief Security Commissioner, RPSF, Daya Basti, New
Delhi.
5. The Deputy Security Commissioner, East Central Railway-cum-
Commandant, 11BN/RPSF/Garhara.
6. The Senior Divisional Security Commissioner, Railway Protection Force,
East Central Railway, Danapur.
7. The Assistant Commandant I/C, 11BN/RPSF/Garhara.
8. The Inspector A Coy, 11BN/RPSF/GHZ-cum-Inquiry Officer, Railway
Protection Force, Garhara.
... ... Respondent/s
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Appearance :
For the Petitioner/s : Mr.Ram Binod Singh
For the Respondent/s : Mr.Kumar Priya Ranjan
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CORAM: HONOURABLE MR. JUSTICE ANIL KUMAR SINHA
ORAL ORDER
4 21-10-2021As prayed for by learned Counsel for the petitioner, list this case, under appropriate heading, on 22nd November, 2021.
(Anil Kumar Sinha, J.) Prabhakar Anand/-
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