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[Cites 0, Cited by 0] [Section 273(1)] [Section 273] [Entire Act]

State of Karnataka - Subsection

Section 273(1)(b) in Karnataka Municipal Corporations Act, 1976

(b)to remove, reconstruct or make any addition to any portion of such building which is within the street alignment, in the order which he issues concerning the re-building, alteration or repair of such building require such building to be set back to the street alignment.