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State of Andhra Pradesh - Section

Section 9 in Andhra Pradesh Disaster Management Rules, 2007

9. Allowances to be paid to a person associated as an expert with a subcommittee of the State Executive Committee.

- A member of the sub-committee constituted under sub-section (1) of Section 21, shall be paid travelling and daily allowances apart from sitting fee of Rs.1000/- for each session.