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Himachal Pradesh High Court

Suman Devi vs . Gayatri Devi And Another on 16 December, 2022

Author: Sandeep Sharma

Bench: Sandeep Sharma

Suman Devi vs. Gayatri Devi and another .

CMPMO No.115 of 2019 16.12.2022 Present Mr. Ajay Kumar, Senior Advocate with Mr. Rohit, Advocate, for the petitioner.

Mr. Anirudh Sharma, Advocate, for the respondents.

Mr. Anirudh Sharma, Advocate prays for and is granted two weeks' time to file fresh Power of Attorney on behalf of the respondents as Ms. Devyani Sharma, Advocate has been designated as Senior Advocate. List thereafter.

(Sandeep Sharma) Judge 16th December, 2022 (shankar) ::: Downloaded on - 16/12/2022 20:36:29 :::CIS