Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 33] [Entire Act] State of Gujarat - Subsection Section 33(3) in The Krantiguru Shyamji Krishna Verma Kachchh University Act, 2003 (3)All Ordinances made by the Executive Council shall, except as provided by this Act, have effect from such date as it may direct.
