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[Cites 0, Cited by 0] [Section 21] [Entire Act]

NCT Delhi - Subsection

Section 21(p) in The Delhi Street Vendors (Protection of Livelihood and Regulation of Street Vending) Rules, 2017

(p)to furnish comments to the Government for undertaking promotional measures of making available credit, insurance and other welfare schemes of social security for the street vendors;