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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Bihar - Subsection

Section 3(21) in The Bihar Prohibition Act, 1938

(21)Spirits-"Spirits" means any liquor containing alcohol and obtained by distillation (whether it is denatured or not);Explanation - "Denatured" means subjected to a process prescribed by the Governor by notification for the purpose of rendering unfit for human consumption;