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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Punjab - Subsection

Section 2(1)(zu) in Punjab Urban Planning and Development Authority Building Rules, 2013

(zu)"storey" means any horizontal division of building so constructed as to be capable of use although such horizontal division may not extend over the whole depth or width of the building, but shall not include service floor and mezzanine floor;