Madhya Pradesh High Court
Mrs Deepa Dubey vs Union Of India on 17 October, 2016
WP-7814-2012 (MRS DEEPA DUBEY Vs UNION OF INDIA) 17- 10-20 16 Shri Alok Tiwari, Advocate for the petitioner. Learned counsel for the petitioner seeks and is granted four weeks' time to argue the case. List after four weeks, as prayed. (SUBODH ABHYANKAR) JUDGE DV