Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 2] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(d) in The Consumer Protection Rules, 1987

(d)"Chairman" means a Chairman of the Central Consumer Protection Council established under sub-section (1) of the section 4 of the Act;