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[Cites 0, Cited by 0] [Section 20A] [Entire Act]

State of Mizoram - Subsection

Section 20A(ii) in The Mizoram Civil Service Rules, 1988

(ii)The seniority inter se of the members of service to be appointed after the commencement of these Rules shall be determined by the Government from time to time in accordance with such determination of seniority rules as may be made by the Government.]