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[Cites 0, Cited by 0] [Section 511] [Entire Act]

State of Punjab - Subsection

Section 511(7) in Punjab Jail Manual, 1996

(7)Hair cutting and shaving : They shall be allowed to retain their hair and beards or get themselves shaved by the Jail Barber. The Superintendent may allow them to shave once a day and to use their own safety razors provided they are kept in the store and are not retained in possession of the prisoners.