Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 68(2)] [Section 68] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 68(2)(ii) in Jammu and Kashmir Juvenile Justice (Care and Protection of Children) Act, 2013

(ii)the time of the meetings of the Board and the rules of procedure in regard to the transaction of business at its meeting under subsection (1) of section 5 ;